Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 12 in The Orissa Maintenance of Orphanages Rules, 1985 12. Nature of personnel employed and their training- (a)House Mothers(b)Dormitory in-charge(c)Cook and helper(d)General Education Teachers(e)Vocational Instructors(f)Case Workers (state qualification and experience)(g)Recreation Workers(h)Medical Officer (Part-time)(i)Superintendent (state qualification and experience)(j)Any other
