Supreme Court - Daily Orders
Assistant Commissioner (Assessment) vs M/S Parle Agro Pvt Ltd on 13 January, 2017
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.6 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 9467/2016
(Arising out of impugned final judgment and order dated 05/10/2015
in WA No. 2148/2015 in WPC No. 26279/2015 passed by the High Court
of Kerala at Ernakulam)
ASSISTANT COMMISSIONER (ASSESSMENT) AND ANR. Petitioner(s)
VERSUS
M/S PARLE AGRO PVT. LTD. Respondent(s)
(With interim relief and office report)
Date : 13/01/2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Ramesh Babu M. R., Adv.
Mr. G. Prakash, Adv.
Mr. Jishnu M.L., Adv.
Ms. Priyanka Prakash, Adv.
Ms. Beena Prakash, Adv.
Mr. Manu Srinath, Adv.
For Respondent(s) Mr. V. Lakshmikumaran, Adv.
Mr. Aditya Bhattacharya, Adv.
Mr. Anandh K., Adv.
Mr. Victor Das, Adv.
Mr. M. P. Devanath, Adv.
Mr. Rajesh Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter be listed along with SLP (C)Nos. 14697-14698 of 2016.
Signature Not Verified(Nidhi Ahuja) (Mala Kumari Sharma) Digitally signed by NIDHI AHUJA Date: 2017.01.17 Court Master Court Master 10:28:45 IST Reason: