Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(3) in Orissa Universities Act, 1989

(3)The State Government shall have power to conduct special audit if required in respect of utilization of funds granted by the Government to a University and such University shall comply with the directions issued by the Government on such audit report.