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Punjab-Haryana High Court

Kuldeep Kaur vs Naveen Singla Ssp Bathinda on 9 February, 2018

Author: Daya Chaudhary

Bench: Daya Chaudhary

 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                   C.O.C.P. No. 1859 of 2017

                                   DATE OF DECISION:09.02.2018


Kuldeep Kaur                                         ..........Petitioner


                          Versus

Naveen Singla                                        ..........Respondent



BEFORE:- HON'BLE MRS. JUSTICE DAYA CHAUDHARY


Present:-   Mr. Manoj Kumar Sharma, Advocate
            for the petitioner.

            Ms. Ambika Sood, DAG, Punjab.

                          ****


DAYA CHAUDHARY, J.

Learned counsel for the petitioner prays that he may be permitted to withdraw this petition.

Dismissed as withdrawn.



February 09, 2018                             (DAYA CHAUDHARY)
pooja                                             JUDGE



Whether speaking/reasoned                            Yes
Whether reportable                                   No




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