Punjab-Haryana High Court
Kuldeep Kaur vs Naveen Singla Ssp Bathinda on 9 February, 2018
Author: Daya Chaudhary
Bench: Daya Chaudhary
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
C.O.C.P. No. 1859 of 2017
DATE OF DECISION:09.02.2018
Kuldeep Kaur ..........Petitioner
Versus
Naveen Singla ..........Respondent
BEFORE:- HON'BLE MRS. JUSTICE DAYA CHAUDHARY
Present:- Mr. Manoj Kumar Sharma, Advocate
for the petitioner.
Ms. Ambika Sood, DAG, Punjab.
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DAYA CHAUDHARY, J.
Learned counsel for the petitioner prays that he may be permitted to withdraw this petition.
Dismissed as withdrawn.
February 09, 2018 (DAYA CHAUDHARY)
pooja JUDGE
Whether speaking/reasoned Yes
Whether reportable No
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