Punjab-Haryana High Court
Ravinder And Another vs Devender @ Kala And Others on 24 January, 2013
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
FAO No.5148 of 2012 (O&M)
Date of decision:24.01.2013
Ravinder and another ....Appellants
versus
Devender @ Kala and others ....Respondents
CORAM: HON'BLE MR. JUSTICE K. KANNAN
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Present: None.
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K.Kannan, J.(Oral)
There is no representation for the appellants when the matter is called. Even at the previous hearing, there was no representation. The appeal is dismissed for default for non- prosecution.
(K.KANNAN) JUDGE 24.01.2013 sanjeev