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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Odisha - Subsection

Section 77(2)(b) in The Orissa Contract Labour (Regulation and Abolition) Rules, 1975

(b)Where the wage period is one week or more the contractor shall issue wage slips in.Form XV to the workers at least a day prior to the disbursement of wages.