Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(viii) in Canara Bank Officer Employees' (Discipline and Appeal) Regulations, 1976 (viii)retirement of an officer employee on his attaining the age of superannuation in accordance with the rules and orders governing such superannuation;
