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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Tamilnadu - Subsection

Section 70(2)(b) in Tamil Nadu Pension Rules, 1978

(b)out of the gratuity payable to him an amount equal to that recoverable on account, of ascertainable Government dues shall be deducted there from.