Bombay High Court
Adarsha Dnyan Prakash Shikshan ... vs Ku. Nivedita Manohar Channe And Others on 30 November, 2018
Author: Manish Pitale
Bench: Manish Pitale
1 WP6924-17.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR.
Writ Petition No.6924/2017
(Adarsha Dnyan Prakash Shikshan Sanstha, Gandhibagh, Nagpur .vs. Ku.
Nivedita Manohar Channe and ors.)
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Office Notes, Office Memoranda of Coram,
appearances, Court's orders or directions Court's or Judge's orders.
and Registrar's orders
Mr. A.M. Gordey, Senior Advocate with Mrs. R.D. Raskar, Advocate
for Petitioner.
Mr. A.Z. Jibhkate, Advocate for Respondent No.1.
Mr. A.R. Chutke, AGP for Respondent Nos.3 and 4.
..
CORAM : Manish Pitale, J.
DATED : November 30, 2018.
The learned counsel appearing for the contesting respondents in this writ petition and connected writ petitions seek time to file reply. Hence list this writ petition along with connected writ petitions on 09.1.2019. The said respondents may file their reply in the meantime.
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