Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 39]

Bombay High Court

Adarsha Dnyan Prakash Shikshan ... vs Ku. Nivedita Manohar Channe And Others on 30 November, 2018

Author: Manish Pitale

Bench: Manish Pitale

                                                  1                                      WP6924-17.odt


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     NAGPUR BENCH : NAGPUR.

                               Writ Petition No.6924/2017
  (Adarsha Dnyan Prakash Shikshan Sanstha, Gandhibagh, Nagpur .vs. Ku.
                   Nivedita Manohar Channe and ors.)

-------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Coram,
appearances, Court's orders or directions                           Court's or Judge's orders.
and Registrar's orders
                    Mr. A.M. Gordey, Senior Advocate with Mrs. R.D. Raskar, Advocate
                    for Petitioner.
                    Mr. A.Z. Jibhkate, Advocate for Respondent No.1.
                    Mr. A.R. Chutke, AGP for Respondent Nos.3 and 4.
                                             ..
                    CORAM : Manish Pitale, J.

DATED : November 30, 2018.

The learned counsel appearing for the contesting respondents in this writ petition and connected writ petitions seek time to file reply. Hence list this writ petition along with connected writ petitions on 09.1.2019. The said respondents may file their reply in the meantime.

JUDGE halwai ::: Uploaded on - 30/11/2018 ::: Downloaded on - 30/12/2018 12:17:48 :::