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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(4) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(4)The clinical establishment shall ensure that relevant particulars of all cases of surgical procedure along with classification of such cases into major or minor surgery are recorded in the standard OT register (Logbook) as a part of mandatory record keeping.Explanation 1. - 'major surgery' means all surgical cases done under general anaesthesia or spinal anaesthesia.Explanation 2. - 'minor surgery' means such surgical cases other than major surgery.