Rajasthan High Court - Jodhpur
Ghanshyam Das Sharma vs Shri Sawar Mal Verma on 10 January, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 15/2020 Ghanshyam Das Sharma
----Petitioner Versus Shri Sawar Mal Verma
----Respondent For Petitioner(s) : Mr. Prem Chand Sharma For Respondent(s) : Mr. Navdeep Dadhich for Mr. Harish Purohit JUSTICE DINESH MEHTA Order 10/01/2020 List this case on 17.01.2020, while showing the name of Mr. Harish Purohit.
(DINESH MEHTA),J 223-skm/-
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