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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Nagaland - Subsection

Section 29(2)(ix) in Nagaland Jhumland Act, 1970

(ix)to empower Forest Officer to hold inquiry into Forest offence and course of such inquiry to receive and record evidence and to direct the release of property or withdrawal of charges,