[Cites 0, Cited by 0]
[Section 91]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 91(2) in The M.P. Panchayat Nirvachan Niyam, 1995
| Serial Number of Main List | Name of Voter | Existing Entry (which is to be corrected) | Corrected entry |
| (1) | (2) | (3) | (4) |