Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(15)] [Section 4] [Entire Act] State of Gujarat - Subsection Section 4(15)(b) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003 (b)have carried on research under conditions prescribed by the Statutes Ordinances, Regulations or rules;