Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(a) in Jharkhand Freedom of Religion Act, 2017 (a)"allurement" means offer of any temptation in the form of(i)any gift or gratification either in cash or kind;(ii)grant of any material benefit, either monetary or otherwise;
