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NCT Delhi - Section

Section 67 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

67. Daily entries to be made by Deputy Superintendent in his journal.

- The Deputy Superintendent shall enter daily in his journal :-
(a)the time the wards were opened ;
(b)the members of the staff (if any) who were absent ;
(c)the time prisoners began work ;
(d)the time work was stopped in the forenoon and when it was recommenced;
(e)the time work was stopped for the day ; and
(f)the time the lock-up was completed.