Madhya Pradesh High Court
Shri Jagat Guru Shankrachariya Swami ... vs Plroprietor Mahawar Traders Shri ... on 25 January, 2017
WP-17393-2016
(SHRI JAGAT GURU SHANKRACHARIYA SWAMI SWAROOPANAND SARASWATI
BADRIKADWARIKA PEETHADISHWAR ASHRAM BAGL Vs PLROPRIETOR MAHAWAR
TRADERS SHRI GAYATRI SANSKRIT PATHSHALA AND BAGLAMUKHI MATH)
25-01-2017
None for the petitioner despite repeated calls.
Shri Umesh Tripathi, counsel for respondent.
Office is directed to inform Ms. Neelam Goel, Shri K.K. Pandey, Shri Indramani Dubey on their mobile numbers as mentioned in the vakalatnama about listing of this case on Monday i.e. 30.01.2017. It shall be emphasized that the case shall not be adjourned on 30.01.2017.
Office shall also put up a note regarding this effect in the file.
List the matter on Monday i.e. 30.01.2017 on the question of confirmation of stay.
(S.K. SETH) JUDGE @shish