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Punjab-Haryana High Court

Sonepat Hindu Educational And ... vs . on 16 May, 2011

Author: Ranjit Singh

Bench: Ranjit Singh

     IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                   CHANDIGARH


                        Civil Writ Petition No.8644 of 2011


Sonepat Hindu Educational and Charitable Society, Sonepat

                        Vs.

State of Haryana & others


Present:   Mr.S.K.S.Bedi, Advocate,
           for the petitioner.

                        *****

RANJIT SINGH, J.

No occasion would arise to direct the Registrar. He is expected to act in accordance with law.

Dismissed.

May 16, 2011                                 ( RANJIT SINGH )
ramesh                                            JUDGE