Punjab-Haryana High Court
Sonepat Hindu Educational And ... vs . on 16 May, 2011
Author: Ranjit Singh
Bench: Ranjit Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Civil Writ Petition No.8644 of 2011
Sonepat Hindu Educational and Charitable Society, Sonepat
Vs.
State of Haryana & others
Present: Mr.S.K.S.Bedi, Advocate,
for the petitioner.
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RANJIT SINGH, J.
No occasion would arise to direct the Registrar. He is expected to act in accordance with law.
Dismissed.
May 16, 2011 ( RANJIT SINGH ) ramesh JUDGE