Section 8 in Ayush and Health Sciences University of Chhattisgarh Act, 2008
8. Officers of University.
- The following shall be the officers of the University, namely :-(i)The Chancellor;(ii)The Vice-chancellor;(iii)The Registrar;(iv)The Deans of Faculties;(v)The Finance and Accounts Officer;(vi)Such other officers in the service of the university as may be declared by the Statutes to be officers of the university.
