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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(3)(ii) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(ii)Swimming coach. - A person possessing National Institute of Sports diploma course (Regular) in coaching swimming issued by National Institute of Sports is eligible for appointment as a swimming coach to coach swimmers for competitive swimming training and for teaching novices.