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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(v) in Manner of Publication of the List of Religious Institutions (Other than Maths or Specific Endowments Attached Thereto) Rules

(v)in the [Tamil Nadu Government Gazette] [Substituted for the words 'Fort St. George Gazette' by G.O. Ms. No. 275, C.T. & R.E., dated 16th July 1997.].