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Bombay High Court

Smt. Vrushali Prashant Amrutkar vs Municipal Commissioner, Pimpri ... on 14 June, 2019

Author: Nitin W. Sambre

Bench: Nitin W. Sambre

                                      1                              12.6570.19 wp.doc

ISM
                IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                              CIVIL APPELLATE JURISDICTION

                             WRIT PETITION NO. 6570 OF 2019

      Smt. Pramila Kiran Mane                                  .....Petitioner

             V/s.

      Municipal Commissioner, Pimpri                           .....Respondents
      Chinchwad Municipal Corporation
      and another

                                         WITH
                             WRIT PETITION NO. 6571 OF 2019

      Smt. Aarti Parshuram Sutar and another                   ....Petitioners

             V/s.

      Municipal Commissioner, Pimpri                           .....Respondents
      Chinchwad Municipal Corporation
      and another

                                         WITH
                             WRIT PETITION NO. 6572 OF 2019

      Smt. Vrushali Prashant Amrutkar                          ....Petitioner

             V/s.

      Municipal Commissioner, Pimpri                           .....Respondents
      Chinchwad Municipal Corporation
      and another




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                                   WITH
                       WRIT PETITION NO. 6573 OF 2019

Smt. Poonam Ankush Khatavkar and others                  ....Petitioners

       V/s.

Municipal Commissioner, Pimpri                           .....Respondents
Chinchwad Municipal Corporation
and another

                                   WITH
                       WRIT PETITION NO. 6574 OF 2019

Smt. Alka Ramesh Sonawane                                ....Petitioner

       V/s.

Municipal Commissioner, Pimpri                           .....Respondents
Chinchwad Municipal Corporation
and another

                                   WITH
                       WRIT PETITION NO. 6575 OF 2019

Smt. Deepali Prakash Gole                                ....Petitioner

       V/s.

Municipal Commissioner, Pimpri                           .....Respondents
Chinchwad Municipal Corporation
and another

                                   WITH
                       WRIT PETITION NO. 6576 OF 2019




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Smt. Madhuri Nivrutti Deshmukh                           ....Petitioner

       V/s.

Municipal Commissioner, Pimpri                           .....Respondents
Chinchwad Municipal Corporation
and another

                                   WITH
                       WRIT PETITION NO. 6577 OF 2019

Smt. PournimaDevanand Bangade                            ....Petitioner

       V/s.

Municipal Commissioner, Pimpri                           .....Respondents
Chinchwad Municipal Corporation
and another

                                   WITH
                       WRIT PETITION NO. 6578 OF 2019

Smt. Poonam Ajay Aarkade                                 ....Petitioner

       V/s.

Municipal Commissioner, Pimpri                           .....Respondents
Chinchwad Municipal Corporation
and another

                                   WITH
                       WRIT PETITION NO. 6579 OF 2019

Smt. Varsha Waghmare                                     ....Petitioner

       V/s.




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Municipal Commissioner, Pimpri                           .....Respondents
Chinchwad Municipal Corporation
and another

                                   WITH
                       WRIT PETITION NO. 6580 OF 2019

Smt. Satyabhama Gundu Giri                               ....Petitioner

       V/s.

Municipal Commissioner, Pimpri                           .....Respondents
Chinchwad Municipal Corporation
and another

                                   WITH
                       WRIT PETITION NO. 6581 OF 2019

Smt. Chitra Anton Bramhane                               ....Petitioner

       V/s.

Municipal Commissioner, Pimpri                           .....Respondents
Chinchwad Municipal Corporation
and another

                                   WITH
                       WRIT PETITION NO. 6582 OF 2019

Smt. Seema Narayan Pal                                   ....Petitioner

       V/s.

Municipal Commissioner, Pimpri                           .....Respondents
Chinchwad Municipal Corporation
and another




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                                   WITH
                       WRIT PETITION NO. 6583 OF 2019

Shri. Avinash Ashok Masne and another                    ....Petitioner

       V/s.

Municipal Commissioner, Pimpri                           .....Respondents
Chinchwad Municipal Corporation
and another

                                   WITH
                       WRIT PETITION NO. 6584 OF 2019

Shri. Kishan Ganpati Gaikwad                             ....Petitioner

       V/s.

Municipal Commissioner, Pimpri                           .....Respondents
Chinchwad Municipal Corporation
and another

                                   WITH
                       WRIT PETITION NO. 6585 OF 2019

Shri. Priyadarshan Prataprao Gayakwad                    ....Petitioner

       V/s.

Municipal Commissioner, Pimpri                           .....Respondents
Chinchwad Municipal Corporation
and another

                                   WITH
                       WRIT PETITION NO. 6586 PF 2019




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Smt. Gloria Thomos Jagale                                ....Petitioner

       V/s.

Municipal Commissioner, Pimpri                           .....Respondents
Chinchwad Municipal Corporation
and another

                                   WITH
                       WRIT PETITION NO. 6587 OF 2019

Smt. Jyoti Arun Sangle                                   ....Petitioner

       V/s.

Municipal Commissioner, Pimpri                           .....Respondents
Chinchwad Municipal Corporation
and another

                                   WITH
                       WRIT PETITION NO. 6588 OF 2019

Smt. Anita Babasaheb Morale                              ....Petitioner

       V/s.

Municipal Commissioner, Pimpri                           .....Respondents
Chinchwad Municipal Corporation
and another

                                   WITH
                       WRIT PETITION NO. 6589 OF 2019

Smt. Hemlata Sumansing Valvi                             ....Petitioner




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       V/s.

Municipal Commissioner, Pimpri                               .....Respondents
Chinchwad Municipal Corporation
and another

                                   WITH
                       WRIT PETITION NO. 6590 OF 2019

Shri. Kochumon Varghese Kurian                               ....Petitioner

       V/s.

Municipal Commissioner, Pimpri                               .....Respondents
Chinchwad Municipal Corporation
and another

                                   WITH
                       WRIT PETITION NO. 6591 OF 2019

Smt. Sanghmitra Babarao Avachar and others                   ....Petitioners

       V/s.

Municipal Commissioner, Pimpri                               .....Respondents
Chinchwad Municipal Corporation
and another

Mr. Nitin A. Kulkarni for the Petitioner in all petitions
Mr. Aumkar Joshi for respondents
Mr. Pramod Jagtap Labour Welfare Officer of respondent no. 2
present.

                                CORAM : NITIN W. SAMBRE, J.

DATE : JUNE 14, 2019.

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8 12.6570.19 wp.doc P.C. The submissions of the learned counsel for the petitioners is, petitioners are in employment since 2014-2017. They having completed period of 240 days, their services cannot be terminated without following due process of law. Attention of this Court is also invited to the nature of services rendered by the petitioners. The learned counsel then would urge that the status-quo order was continued by the learned Industrial Court till 06/06/2019. Petitioners have recently learnt that respondents are processing the files for termination of the services of the petitioners. 2 The learned counsel for respondents in all these cases seeks time and is not in a position to dispute the aforesaid position. 3 In view thereof, issue notice to respondents. The learned counsel Shri. Aumkar Joshi wavies service for respondent nos. 1 &

2. Notice returnable on 19/07/2019.

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9 12.6570.19 wp.doc 4 In the meantime, respondents are directed to not to terminate the services of the petitioners without following due process of law.

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