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[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 66(2)(a) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(a)During study leave availed in India, a government servant shall draw leave salary equal to the pay (without allowances other than Dearness Allowance) that the Government servant drew while on duty with the Government immediately before proceeding on such leave.