Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] Union of India - Subsection Section 48(2A) in Aircraft Rules, 1937 (2A)[ For Approval or Renewal of Check Pilots or Examiners, the following fee shall be payable, namely: -(i)Approval of Check Pilots or Examiners: Rs. 10,000/-(ii)Renewal of Check Pilots or Examiners: Rs. 5,000/-
