Allahabad High Court
Smt. Mannawati And Others vs Zila Panchayat Shahjahanpur And Others on 4 December, 2019
Author: Vivek Agarwal
Bench: Vivek Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- SECOND APPEAL No. - 989 of 2005 Appellant :- Smt. Mannawati And Others Respondent :- Zila Panchayat Shahjahanpur And Others Counsel for Appellant :- B.B. Jauhari Counsel for Respondent :- Standing Counsel,Anupam Tripathi,Bashir Ahmad Khan,Harish Chandra,T.S. Dabas,Standing Counsel Hon'ble Vivek Agarwal,J.
Heard Sri B.B. Jauhari, learned counsel for the appellants, Sri Anupam Tripathi, learned counsel for the respondent no.3 and Sri Moti Lal, learned Standing Counsel for the State.
Judgement is reserved.
Order Date :- 4.12.2019 Ashutosh