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State of Uttar Pradesh - Section

Section 1 in THE UTTAR PRADESH VINDHYA DHAM TEERTH VIKAS PARISHAD ACT, 2021

1.

(1)This Act may be called the Uttar Pradesh Vindhya Dham Teerth Vikas Parishad Act, 2021.
(2)It extends to the Vindhyachal region situated within the revenue District of Mirzapur in Uttar Pradesh.
(3)It shall come into force on such date as the State Government may, by notification in the Gazette, appoint.