Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 54 in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004 54. Execution of contracts. - All the contracts related to the University shall be said to have been carried out by the Executive Council and this will be executed by Registrar.
