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State of Madhya Pradesh - Section

Section 163 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

163. Contribution to be rounded of.

- The amount of contribution payable by the subscriber shall be rounded up to the nearest rupee in the manner provided in clause (iv) of sub-rule (2) of Rule 164.