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M/S. Munjal Showa Ltd. vs Commissioner Of Customs And Central ... on 6 September, 2022

Bench: M.R. Shah, Krishna Murari

     ITEM NO.102                               COURT NO.8                 SECTION IV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                       Civil Appeal    No. 2576/2010

     M/S. MUNJAL SHOWA LTD.                                               Appellant(s)
                                                      VERSUS

     COMMISSIONER OF CUSTOMS AND CENTRAL
     EXCISE (DELHI IV)                                                 Respondent(s)

     WITH
     C.A. No. 5608/2011 (IV)

     Date : 06-09-2022 This appeal was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE M.R. SHAH
                             HON'BLE MR. JUSTICE KRISHNA MURARI

     For Appellant(s)                  Mr.   Somesh Arora, Adv.
                                       Mr.   P.K. Ravi, Adv.
                                       Mr.   Chinth Kumar, Adv.
                                       Mr.   Abhishek Jain, adv.
                                       Mr.   Rajesh Kumar, AOR
                                       Mr.   Rahul Krishna, Adv.

                                       Mr.   Satyajit A. Desai, Adv.
                                       Mr.   Satya Kam Sharma, Adv.
                                       Mr.   Abhinav K. Mutyalwar, Adv.
                                       Ms.   Anagha S. Desai, AOR
                                       Mr.   Siddharth Gautam, Adv.

     For Respondent(s)                 Mr.   Vikramjit Banerji ASG
                                       Mr.   M.K.Maroria, Adv
                                       Mr.   P. V Yogeswaran Adv
                                       Mr.   Siddhartha Sinha Adv
                                       Mr.   Nikhil Majithia Adv
                                       Mr.   Tathagat Sharma, Adv.
                                       Mr.   Ramam Yadav, Adv.
                                       Mr.   B. Krishna Prasad, AOR

                             UPON hearing the counsel the Court made the following
                                                O R D E R

Heard learned counsel appearing on behalf of the Signature Not Verified respective parties.

Arguments concluded. 17:03:01 IST Reason:

Judgment reserved.

(NEETU SACHDEVA) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR