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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2) in The Orissa Chit Funds Rules, 1985

(2)An application to register an alteration of, or addition to, or or omission of any provision in the chit agreement shall be dealt with in the same manner as an application for registration of the chit agreement.