Madhya Pradesh High Court
Ravikant Bansal vs Madhya Pradesh Rural Road ... on 12 May, 2015
W.P.3844/09
Ravikant Bansal
Vs.
Madhya Pradesh Rural Road Development Authority
Bhopal & Ors.
12/05/2015
Parties through their counsel. Learned counsel for the parties submit that this matter may go before the Division Bench.
Registry may verify the subject matter and list before appropriate bench.
(Sujoy Paul) Judge vv