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Madhya Pradesh High Court

Ravikant Bansal vs Madhya Pradesh Rural Road ... on 12 May, 2015

                      W.P.3844/09
                    Ravikant Bansal
                           Vs.
     Madhya Pradesh Rural Road Development Authority
                     Bhopal & Ors.
12/05/2015

Parties through their counsel. Learned counsel for the parties submit that this matter may go before the Division Bench.

Registry may verify the subject matter and list before appropriate bench.

(Sujoy Paul) Judge vv