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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(3)(g) in Jharkhand Advocates Clerks Welfare Fund Act, 2018

(g)A Secretary to be appointed by the Chairman in accordance with such regulation as may be made by the Committee in respect of the recruitment and conditions of service of such Secretary;