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[Cites 0, Cited by 0] [Section 257] [Entire Act]

Union of India - Subsection

Section 257(1) in Constitution of India, 1950

(1)The executive power of every State shall be so exercised as not to impede or prejudice the exercise of the executive power of the Union, and the executive power of the Union shall extend to the giving of such directions to a State as may appear to the Government of India to be necessary for that purpose.