Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 1 in District Legal Services Authority Regulations, 1998 1. 1) These regualtions may be called the District Legal Services Authority Regulations, 1998.) They shall come into force on the date of their publication in the Delhi Gazette.
