Supreme Court - Daily Orders
Deepa Sangeeth vs V Sangeeth on 29 November, 2024
ITEM NO.1604 COURT NO.15 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
TRANSFER PETITION(S)(CIVIL) NO(S). 3162/2024
DEEPA SANGEETH PETITIONER(S)
VERSUS
V SANGEETH RESPONDENT(S)
(FOR ADMISSION and IA No.269679/2024-STAY APPLICATION)
Date : 29-11-2024 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE R. MAHADEVAN
For Petitioner(s) Mr. Shreyas Ranjan, Adv.
Mr. Balaji Srinivasan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable in four weeks.
2. In the meantime, there shall be stay of further proceedings of the Matrimonial case bearing H.M.O.P. No.153 of 2023, titled as “V. Sangeeth Versus Deepa Sangeeth”, pending before the Court of Subordinate Judge at Alandur.
(JAGDISH KUMAR) (KIRAN BHANDARI)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
JAGDISH KUMAR
Date: 2024.11.29
17:04:35 IST
Reason: