Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 34 in Central Electricity Regulatory Commission (Power Market) Regulations, 2010 34. The Power Exchange shall submit its Annual report along with its Audited balance sheet by 30 th September every year to the Commission.
