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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(2)(iii) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010

(iii)Three Specialists and activists in the Members field of welfare of senior citizens, to be nominated by the District Magistrate;