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Gauhati High Court

M/S J P Borgohain vs Oil And Natural Gas Corporation on 4 June, 2025

Author: Michael Zothankhuma

Bench: Michael Zothankhuma

                                                                  Page No.# 1/6

GAHC010098012025




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1464/2025

         M/S J P BORGOHAIN
         A PROPRIETORSHIP FIRM HAVING ITS OFFICE ADD. AT OPP. DAMODAR
         PATH NEAR GOHAIN GAON NAMGHAR OLD AMOLAPATTY SIVASAGAR
         ASSAM 785640 REP. BY ITS PROPRIETOR SRI SHAMIRON BORGOHAIN S/O
         LATE JYOTI PRASAD BORGOHAIN



         VERSUS

         OIL AND NATURAL GAS CORPORATION
         REPRESENTED BY ITS CHAIRMAN HAVING ITS REGISTERED OFFICE AT
         -5A- 5B NELSON MANDELA ROAD VASANT KUNJ NEW DELHI 110070

         2:CHIEF GENERAL MANAGER (MM)
          CENTRAL LOGISTIC AND PRODUCTION SERVICES PROCUREMENT
         GROUP
          CENTRAL PROCUREMENT DEPARTMENT
          OIL AND NATURAL GAS CORPORATION HAVING ITS OFFICE AT 7TH
         FLOOR
          NBP GREEN HEIGHTS
          BKC
          BANDRA (E)
          MUMBAI- 400051.

         3:GROUP GENERAL MANAGER (P) SM
          OIL AND NATURAL GAS CORPORATION
          ROB-I
          GROUND FLOOR
          NAZIRA
          P.O. AND P.S.- NAZIRA
          SIVASAGAR
          PIN- 785685.
                                                              Page No.# 2/6

            4:ASSET MANAGER (ED)
            ASSAM ASSET
             OIL AND NATURAL GAS CORPORATION
             HAVING ITS OFFICE AT NAZIRA
             P.O. AND P.S.-NAZIRA
             DISTRICT- SIVSAGAR
             PIN- 785685.

            5:M/S SOUTH ASIA CONSULTANCY
             PROPRIETOR- SRI. DHARAMSINGH RAJPUT
             402
             ORANGE MALL
             NEAR CHANDHEDA BUS STAND
             CHANDHEDA
            AHMEDABAD
             GUJRAT
             PIN- 382424

            6:SRI RISHI KUMAR SHUKLA
             IPS RETD
             MEMBER OF INDEPENDENT EXTERNAL MONITORS (IEM)
            THROUGH C/O CHIEF VIGILANCE OFFICER
             ONGC
             DEENDAYAL URJA BHAWAN
             5 NELSON MANDELA MARG
            VASANT KUNJ
             NEW DELHI 110070

            7:VICE ADMIRAL ARUN KUMAR BAHL (RETD)
             MEMBER OF INDEPENDENT EXTERNAL MONITORS (IEM)
            THROUGH C/O CHIEF VIGILANCE OFFICER
             ONGC
             DEENDAYAL URJA BHAWAN
             5 NELSON MANDELA MARG
            VASANT KUNJ
             NEW DELHI - 110070

            8:SRI VIJAY KUMAR SINGH
             IPS (RETD)
             MEMBER OF INDEPENDENT EXTERNAL MONITORS (IEM)
            THROUGH C/O CHIEF VIGILANCE OFFICER
             ONGC
             DEENDAYAL URJA BHAWAN
             5 NELSON MANDELA MARG
            VASANT KUNJ
             NEW DELHI -11007

Advocate for the Petitioner   : MR. R B PHOOKAN, MS. D DAS
                                                                      Page No.# 3/6


Advocate for the Respondent : MR S CHAKRABORTY, MR. U S BORA (R-5)


           Linked Case : WP(C)/1080/2025

          MS J P BORGOHAIN
          A PROPRIETORSHIP FIRM
          HAVING ITS OFFICE ADD. AT OPP. DAMODAR PATH
          NEAR GOHAIN GAON NAMGHAR
          OLD AMOLAPATTY
          SIVASAGAR
          ASSAM 785640
          REP. BY ITS PROPRIETOR SRI SHAMIRON BORGOHAIN
          S/O LATE JYOTI PRASAD BORGOHAIN
          R/O OPP. DAMODAR PATH
          NEAR GOHAIN GAON NAMGHAR
          OLD AMOLAPATTY
          SIVASAGAR
          ASSAM 785640


           VERSUS

          OIL AND NATURAL GAS CORPORATION
          REPRESENTED BY ITS CHAIRMAN
          HAVING ITS REGISTERED OFFICE AT -5A- 5B
          NELSON MANDELA ROAD
          VASANT KUNJ
          NEW DELHI
          110070

          2:CHIEF GENERAL MANAGER (MM)
          CENTRAL LOGISTIC AND PRODUCTION SERVICES PROCUREMENT GROUP
           CENTRAL PROCUREMENT DEPARTMENT
           OIL AND NATURAL GAS CORPORATION HAVING ITS OFFICE AT 7TH
          FLOOR
           NBP GREEN HEIGHTS
           BKC
           BANDRA (E)
           MUMBAI- 400051.

          3:GROUP GENERAL MANAGER (P) SM
          OIL AND NATURAL GAS CORPORATION
          ROB-I
          GROUND FLOOR
          NAZIRA
          P.O. AND P.S.- NAZIRA
                                                 Page No.# 4/6

SIVASAGAR
PIN- 785685.

4:ASSET MANAGER (ED)
ASSAM ASSET
OIL AND NATURAL GAS CORPORATION
HAVING ITS OFFICE AT NAZIRA
P.O. AND P.S.-NAZIRA
DISTRICT- SIVSAGAR
PIN- 785685.

5:M/S SOUTH ASIA CONSULTANCY
PROPRIETOR- SRI. DHARAMSINGH RAJPUT
402
ORANGE MALL
NEAR CHANDHEDA BUS STAND
CHANDHEDA
AHMEDABAD
GUJRAT
PIN- 382424

6:SRI RISHI KUMAR SHUKLA
IPS RETD
MEMBER OF INDEPENDENT EXTERNAL MONITORS (IEM)
THROUGH C/O CHIEF VIGILANCE OFFICER
ONGC
DEENDAYAL URJA BHAWAN
5 NELSON MANDELA MARG
VASANT KUNJ
NEW DELHI 110070

7:VICE ADMIRAL ARUN KUMAR BAHL (RETD)
MEMBER OF INDEPENDENT EXTERNAL MONITORS (IEM)
THROUGH C/O CHIEF VIGILANCE OFFICER
ONGC
DEENDAYAL URJA BHAWAN
5 NELSON MANDELA MARG
VASANT KUNJ
NEW DELHI - 110070

8:SRI VIJAY KUMAR SINGH
IPS (RETD)
MEMBER OF INDEPENDENT EXTERNAL MONITORS (IEM)
THROUGH C/O CHIEF VIGILANCE OFFICER
ONGC
DEENDAYAL URJA BHAWAN
5 NELSON MANDELA MARG
VASANT KUNJ
                                                            Page No.# 5/6

NEW DELHI -110070
------------
Advocate for : MR. R B PHOOKAN
Advocate for : MR S CHAKRABORTY appearing for OIL AND NATURAL GAS
CORPORATION


Linked Case : WP(C)/1230/2025

M/S. SANJIB KAKATY
A PARTNERSHIP FIRM
HAVING ITS PLACE OF BUSINESS AT PHUKAN NAGAR
SIVASAGAR
ASSAM - 785640 AND IS REPRESENTED BY ONE OF ITS PARTNER MS.
KRISHNASHREE KAKATY
DAUGHTER OF SHRI. SANJIB KAKATY
AGED ABOUT 33 YEARS
RESIDENT OF PHUKAN NAGAR
SIVASAGAR
ASSAM.


VERSUS

OIL AND NATURAL GAS CORPORATIO
REPRESENT BY ITS CHAIRMAN
HAVING ITS REGISTERED OFFICE AT 5A - 58
NELSON MENDELA ROAD
VASANT KUNJ
NEW DELHI-110070.

2:THE CHIEF GENERAL MANAGER (MM)
CENTRAL LOGISTIC AND PRODUCTION SERVICES PROCUREMENT GROUP
 CENTRAL PROCUREMENT DEPARTENT
 ONGC
 HAVING ITS OFFICE AT 7TH FLOOR
 NBP GREEN HEIGHTS
 BKC
 BANDRA (E)
 MUMBAI-400051.

3:THE ASSET MANAGER (ED)
ASSAM
ASSET
ONGC
HAVING ITS OFFICE AT NAZIRA
P/O. AND P/S. NAZIRA
SIVASAGAR
                                                                            Page No.# 6/6

           ASSAM
           PIN-785685.

           4:M/S. SOUTH ASIA CONSULTANCY
           REP. BYT ITS PROPRIETOR- DHARAMSINH RAJPUT
           HAVING ITS OFFICE AT 402
           ORANGE MALL
           NEAR CHANDEDA BUS STAND
           CHANDHEDA
           AHMEDABAD
           GUJARAT-38242.
           ------------
           Advocate for : MS. S YASMIN
           Advocate for : FOR CAVEATOR appearing for OIL AND NATURAL GAS
           CORPORATIO



                                BEFORE
              HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                      ORDER

04.06.2025 Mr. R.B. Phookan, learned counsel for the petitioner in WP(C) No.1080/2025 is granted 2(two) weeks' time to file affidavit-in-reply.

Mr. I. Chowdhury, learned Sr. Counsel for the ONGC in WP(C) No.1230/2025 is granted 2(two) weeks' time to file affidavit-in-opposition.

Mr. R. Sarmah, learned counsel appears for the petitioner in WP(C) No.1230/2025.

List the matter on 25.06.2025.

JUDGE Comparing Assistant