Gauhati High Court
M/S J P Borgohain vs Oil And Natural Gas Corporation on 4 June, 2025
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/6
GAHC010098012025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1464/2025
M/S J P BORGOHAIN
A PROPRIETORSHIP FIRM HAVING ITS OFFICE ADD. AT OPP. DAMODAR
PATH NEAR GOHAIN GAON NAMGHAR OLD AMOLAPATTY SIVASAGAR
ASSAM 785640 REP. BY ITS PROPRIETOR SRI SHAMIRON BORGOHAIN S/O
LATE JYOTI PRASAD BORGOHAIN
VERSUS
OIL AND NATURAL GAS CORPORATION
REPRESENTED BY ITS CHAIRMAN HAVING ITS REGISTERED OFFICE AT
-5A- 5B NELSON MANDELA ROAD VASANT KUNJ NEW DELHI 110070
2:CHIEF GENERAL MANAGER (MM)
CENTRAL LOGISTIC AND PRODUCTION SERVICES PROCUREMENT
GROUP
CENTRAL PROCUREMENT DEPARTMENT
OIL AND NATURAL GAS CORPORATION HAVING ITS OFFICE AT 7TH
FLOOR
NBP GREEN HEIGHTS
BKC
BANDRA (E)
MUMBAI- 400051.
3:GROUP GENERAL MANAGER (P) SM
OIL AND NATURAL GAS CORPORATION
ROB-I
GROUND FLOOR
NAZIRA
P.O. AND P.S.- NAZIRA
SIVASAGAR
PIN- 785685.
Page No.# 2/6
4:ASSET MANAGER (ED)
ASSAM ASSET
OIL AND NATURAL GAS CORPORATION
HAVING ITS OFFICE AT NAZIRA
P.O. AND P.S.-NAZIRA
DISTRICT- SIVSAGAR
PIN- 785685.
5:M/S SOUTH ASIA CONSULTANCY
PROPRIETOR- SRI. DHARAMSINGH RAJPUT
402
ORANGE MALL
NEAR CHANDHEDA BUS STAND
CHANDHEDA
AHMEDABAD
GUJRAT
PIN- 382424
6:SRI RISHI KUMAR SHUKLA
IPS RETD
MEMBER OF INDEPENDENT EXTERNAL MONITORS (IEM)
THROUGH C/O CHIEF VIGILANCE OFFICER
ONGC
DEENDAYAL URJA BHAWAN
5 NELSON MANDELA MARG
VASANT KUNJ
NEW DELHI 110070
7:VICE ADMIRAL ARUN KUMAR BAHL (RETD)
MEMBER OF INDEPENDENT EXTERNAL MONITORS (IEM)
THROUGH C/O CHIEF VIGILANCE OFFICER
ONGC
DEENDAYAL URJA BHAWAN
5 NELSON MANDELA MARG
VASANT KUNJ
NEW DELHI - 110070
8:SRI VIJAY KUMAR SINGH
IPS (RETD)
MEMBER OF INDEPENDENT EXTERNAL MONITORS (IEM)
THROUGH C/O CHIEF VIGILANCE OFFICER
ONGC
DEENDAYAL URJA BHAWAN
5 NELSON MANDELA MARG
VASANT KUNJ
NEW DELHI -11007
Advocate for the Petitioner : MR. R B PHOOKAN, MS. D DAS
Page No.# 3/6
Advocate for the Respondent : MR S CHAKRABORTY, MR. U S BORA (R-5)
Linked Case : WP(C)/1080/2025
MS J P BORGOHAIN
A PROPRIETORSHIP FIRM
HAVING ITS OFFICE ADD. AT OPP. DAMODAR PATH
NEAR GOHAIN GAON NAMGHAR
OLD AMOLAPATTY
SIVASAGAR
ASSAM 785640
REP. BY ITS PROPRIETOR SRI SHAMIRON BORGOHAIN
S/O LATE JYOTI PRASAD BORGOHAIN
R/O OPP. DAMODAR PATH
NEAR GOHAIN GAON NAMGHAR
OLD AMOLAPATTY
SIVASAGAR
ASSAM 785640
VERSUS
OIL AND NATURAL GAS CORPORATION
REPRESENTED BY ITS CHAIRMAN
HAVING ITS REGISTERED OFFICE AT -5A- 5B
NELSON MANDELA ROAD
VASANT KUNJ
NEW DELHI
110070
2:CHIEF GENERAL MANAGER (MM)
CENTRAL LOGISTIC AND PRODUCTION SERVICES PROCUREMENT GROUP
CENTRAL PROCUREMENT DEPARTMENT
OIL AND NATURAL GAS CORPORATION HAVING ITS OFFICE AT 7TH
FLOOR
NBP GREEN HEIGHTS
BKC
BANDRA (E)
MUMBAI- 400051.
3:GROUP GENERAL MANAGER (P) SM
OIL AND NATURAL GAS CORPORATION
ROB-I
GROUND FLOOR
NAZIRA
P.O. AND P.S.- NAZIRA
Page No.# 4/6
SIVASAGAR
PIN- 785685.
4:ASSET MANAGER (ED)
ASSAM ASSET
OIL AND NATURAL GAS CORPORATION
HAVING ITS OFFICE AT NAZIRA
P.O. AND P.S.-NAZIRA
DISTRICT- SIVSAGAR
PIN- 785685.
5:M/S SOUTH ASIA CONSULTANCY
PROPRIETOR- SRI. DHARAMSINGH RAJPUT
402
ORANGE MALL
NEAR CHANDHEDA BUS STAND
CHANDHEDA
AHMEDABAD
GUJRAT
PIN- 382424
6:SRI RISHI KUMAR SHUKLA
IPS RETD
MEMBER OF INDEPENDENT EXTERNAL MONITORS (IEM)
THROUGH C/O CHIEF VIGILANCE OFFICER
ONGC
DEENDAYAL URJA BHAWAN
5 NELSON MANDELA MARG
VASANT KUNJ
NEW DELHI 110070
7:VICE ADMIRAL ARUN KUMAR BAHL (RETD)
MEMBER OF INDEPENDENT EXTERNAL MONITORS (IEM)
THROUGH C/O CHIEF VIGILANCE OFFICER
ONGC
DEENDAYAL URJA BHAWAN
5 NELSON MANDELA MARG
VASANT KUNJ
NEW DELHI - 110070
8:SRI VIJAY KUMAR SINGH
IPS (RETD)
MEMBER OF INDEPENDENT EXTERNAL MONITORS (IEM)
THROUGH C/O CHIEF VIGILANCE OFFICER
ONGC
DEENDAYAL URJA BHAWAN
5 NELSON MANDELA MARG
VASANT KUNJ
Page No.# 5/6
NEW DELHI -110070
------------
Advocate for : MR. R B PHOOKAN
Advocate for : MR S CHAKRABORTY appearing for OIL AND NATURAL GAS
CORPORATION
Linked Case : WP(C)/1230/2025
M/S. SANJIB KAKATY
A PARTNERSHIP FIRM
HAVING ITS PLACE OF BUSINESS AT PHUKAN NAGAR
SIVASAGAR
ASSAM - 785640 AND IS REPRESENTED BY ONE OF ITS PARTNER MS.
KRISHNASHREE KAKATY
DAUGHTER OF SHRI. SANJIB KAKATY
AGED ABOUT 33 YEARS
RESIDENT OF PHUKAN NAGAR
SIVASAGAR
ASSAM.
VERSUS
OIL AND NATURAL GAS CORPORATIO
REPRESENT BY ITS CHAIRMAN
HAVING ITS REGISTERED OFFICE AT 5A - 58
NELSON MENDELA ROAD
VASANT KUNJ
NEW DELHI-110070.
2:THE CHIEF GENERAL MANAGER (MM)
CENTRAL LOGISTIC AND PRODUCTION SERVICES PROCUREMENT GROUP
CENTRAL PROCUREMENT DEPARTENT
ONGC
HAVING ITS OFFICE AT 7TH FLOOR
NBP GREEN HEIGHTS
BKC
BANDRA (E)
MUMBAI-400051.
3:THE ASSET MANAGER (ED)
ASSAM
ASSET
ONGC
HAVING ITS OFFICE AT NAZIRA
P/O. AND P/S. NAZIRA
SIVASAGAR
Page No.# 6/6
ASSAM
PIN-785685.
4:M/S. SOUTH ASIA CONSULTANCY
REP. BYT ITS PROPRIETOR- DHARAMSINH RAJPUT
HAVING ITS OFFICE AT 402
ORANGE MALL
NEAR CHANDEDA BUS STAND
CHANDHEDA
AHMEDABAD
GUJARAT-38242.
------------
Advocate for : MS. S YASMIN
Advocate for : FOR CAVEATOR appearing for OIL AND NATURAL GAS
CORPORATIO
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
04.06.2025 Mr. R.B. Phookan, learned counsel for the petitioner in WP(C) No.1080/2025 is granted 2(two) weeks' time to file affidavit-in-reply.
Mr. I. Chowdhury, learned Sr. Counsel for the ONGC in WP(C) No.1230/2025 is granted 2(two) weeks' time to file affidavit-in-opposition.
Mr. R. Sarmah, learned counsel appears for the petitioner in WP(C) No.1230/2025.
List the matter on 25.06.2025.
JUDGE Comparing Assistant