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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Chattisgarh - Subsection

Section 49(1)(a) in The Chhattisgarh Municipal Service (Executive) Rules, 1973

(a)The Fundamental Rules applicable to the Government servants of Chhattisgarh shall be applicable to the members of the service in respect of regulation of pay and joining time.