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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(6) in Punjab Market Committees Bye-laws

(6)[ Dressing, cleaning and sieving shall be done to the satisfaction of parties or Secreatary, Market Committee or any official authorised by him even if more then two sieving operators have to be restored to] [Inserted by Punjab Government Notification No. Enf. 1721 dated 24.4.1993.]