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[Cites 0, Cited by 11] [Section 92CA] [Entire Act]

Union of India - Subsection

Section 92CA(2A) in The Income Tax Act, 1961

(2A)Where any other international transaction other than an international transaction referred under sub-section (1), comes to the notice of the Transfer Pricing Officer during the course of the proceedings before him, the provisions of this Chapter shall apply as if such other international transaction is an international transaction referred to him under sub-section (1).