Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 28 in The Gujarat Panchayats, Municipalities, Municipal Corporations and State Tax on Professions, Trades, Callings and Employments Act, 1976 28. [ Amendment of certain enactments. [Substituted by Gujarat Act No. 10 of 2008 Section 16 w.e.f 1-4-08] - The enactments specified in column 2 of Schedule 11 are hereby amended in the manner and to the extent specified in column 3 thereof:]
