Supreme Court - Daily Orders
Sree Chamundi Temple Trust Karikkakam ... vs Oormila Devi P.R. @ Geeva on 9 December, 2025
Author: Rajesh Bindal
Bench: Rajesh Bindal
ITEM NO.32 COURT NO.15 SECTION XI-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23120/2017
[Arising out of impugned final judgment and order dated 09-09-2016
in AS No. 682/1999 passed by the High Court of Kerala at Ernakulam]
SREE CHAMUNDI TEMPLE TRUST KARIKKAKAM
THIRUVANANATHAPURAM Petitioner(s)
VERSUS
OORMILA DEVI P.R. @ GEEVA . & ORS. Respondent(s)
(IA No. 17035/2025 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 43035/2025 - EXEMPTION FROM FILING O.T.
IA No. 43033/2025 - INTERVENTION/IMPLEADMENT)
WITH CONMT.PET.(C) No. 391/2020 in SLP(C) No. 23120/2017
(FOR ADMISSION and
IA No.36975/2020-APPROPRIATE ORDERS/DIRECTIONS
IA No. 36975/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 36971/2020 - EXEMPTION FROM FILING O.T.)
Date : 09-12-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RAJESH BINDAL
HON'BLE MR. JUSTICE MANMOHAN
For Petitioner(s) :
Mr. A. Karthik, AOR
Ms. Smrithi Suresh, Adv.
Mr. Sugam Agrawal, Adv.
Mr. Navneet R., AOR
Mr. Kavinesh R.M., Adv.
Ms. Alankrita Sinha, Adv.
For Respondent(s) :
Mr. Navneet R., AOR
Mr. Kavinesh Rm, Adv.
Ms. Alankrita Sinha, Adv.
Mr. A. Karthik, AOR
Signature Not Verified
Ms. Smrithi Suresh, Adv.
Digitally signed by
ANITA MALHOTRA
Date: 2025.12.11
Mr. Sugam Agrawal, Adv.
19:02:13 IST
Reason:
1
Ms. Uttara Babbar, Sr. Adv.
Mr. Dhruv Sharma, AOR
Mr. Ravi Sehgal, Adv.
Ms. Priya Patel, Adv.
Mr. Adithya S. Nair, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Interim order dated 30th October, 2017 shall continue during the pendency of the present appeal. IA No. 17035/2025 - APPROPRIATE ORDERS/DIRECTIONS The prayer made in the present application filed by the applicant/appellant is for permission to lay interlocking blocks in the parking area for the devotees. The construction being temporary, we allow the application and permit the applicant/appellant to lay interlocking blocks/tiles in the parking area meant for the devotees.
(ANITA MALHOTRA) (NIKITA SINGH)
AR-CUM-PS COURT MASTER
2