Delhi High Court - Orders
Zamin Adil Bhat vs National Investigation Agency on 17 May, 2023
Author: Siddharth Mridul
Bench: Siddharth Mridul, Talwant Singh
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 408/2023, CRL.M.A. 13366/2023 (Exemption)
&CRL.M.A. 13367/2023 (Condonation of delay)
ZAMIN ADIL BHAT ..... Appellant
Through: Appearance not given.
versus
NATIONAL INVESTIGATION AGENCY ..... Respondent
Through: Nemo.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 17.05.2023 CRL.M.A. 13366/2023 (Exemption) Exemption allowed, subject to all just exceptions. The application stands disposed of accordingly. CRL.A. 408/2023 &CRL.M.A. 13367/2023 (Condonation of delay) Issue notice to the respondent, by all permissible modes, including through dasti, as well as electronic mail, if available, returnable on 18.07.2023.
SIDDHARTH MRIDUL, J TALWANT SINGH, J MAY 17, 2023/mr Click here to check corrigendum, if any CRL.A. 408/2023 Page 1 of 1 This is a digitally signed order.
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