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Delhi High Court - Orders

Zamin Adil Bhat vs National Investigation Agency on 17 May, 2023

Author: Siddharth Mridul

Bench: Siddharth Mridul, Talwant Singh

                                    $~34
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    CRL.A. 408/2023, CRL.M.A. 13366/2023 (Exemption)
                                         &CRL.M.A. 13367/2023 (Condonation of delay)
                                         ZAMIN ADIL BHAT                             ..... Appellant
                                                       Through: Appearance not given.
                                                       versus
                                         NATIONAL INVESTIGATION AGENCY               ..... Respondent
                                                       Through: Nemo.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
                                                HON'BLE MR. JUSTICE TALWANT SINGH
                                                             ORDER

% 17.05.2023 CRL.M.A. 13366/2023 (Exemption) Exemption allowed, subject to all just exceptions. The application stands disposed of accordingly. CRL.A. 408/2023 &CRL.M.A. 13367/2023 (Condonation of delay) Issue notice to the respondent, by all permissible modes, including through dasti, as well as electronic mail, if available, returnable on 18.07.2023.

SIDDHARTH MRIDUL, J TALWANT SINGH, J MAY 17, 2023/mr Click here to check corrigendum, if any CRL.A. 408/2023 Page 1 of 1 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 10:08:23