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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(3) in Dr. Vishwanath Karad MIT World Peace University Act, 2016

(3)The Chairperson for the committee mentioned under subsection (2), shall be a retired Judge from of the Supreme Court or a retired Chief Justice of any High Court. The Chairperson of the committee shall be a person who is recommended by the High Court at Mumbai.