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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(2) in The U.P. Factories Rules, 1950

(2)Identification cards. - (a) All Inspecting Officers shall if requested, produce an authorised identification card.
(b)Identification cards would be issued for all Additional Inspectors of Factories belonging to Medical and Public Health Department, by the Director of Medical and Health Services. For Officers of the Labour Department, the Identification cards would be issued by the Labour Commissioner and for the Executive Magistrates, by the District Magistrates of the Districts concerned.]
Duties of Certifying Surgeons and Authorized Medical Practitioners[Section 19 (4)]