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[Cites 0, Cited by 0] [Section 9A(10)] [Section 9A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9A(10)(c) in Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938

(c)Where the mortgagee s interest in the property subject to the mortgage or any part of such interest belonged to or devolved on, two or more persons and during the period aforesaid, a partition has taken place among such persons, then, to the whole or such part of the interest, as the case may be.