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Delhi High Court - Orders

Kashish Agarwal & Ors vs Dental Council Of India & Ors on 8 December, 2025

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~16 to 19
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 2114/2019 & CM APPL. 9893/2019, 10215/2019
                                KASHISH AGARWAL & ORS                          .....Petitioners
                                                 Through: Mr. Siddharth R. Gupta, Mr. Mrigank
                                                 Prabhakar, Mr. Aman Agarwal, Mr. Uddaish
                                                 Palya, Mr. Surbhi Saxena and Ms. Astha Singh,
                                                 Advocates.
                                                 versus
                                DENTAL COUNCIL OF INDIA & ORS                  .....Respondents
                                                 Through: Mr. T. Singhdev, Mr. Tanishq
                                                 Srivastava, Mr. Bhanu Gulati, Ms. Yamini Singh
                                                 and Mr. Sourabh Kumar, Advocates for R-1/DCI.
                          17
                          +     W.P.(C) 2115/2019 & CM APPL. 9895/2019, 10216/2019
                                NAGMA PARVEEN AND ORS.                         .....Petitioner
                                                 Through: Mr. Siddharth R Gupta, Mr. Mrigank
                                                 Prabhakar, Mr. Aman Agarwal, Mr. Uddaish
                                                 Palya, Mr. Surbhi Saxena and Ms. Astha Singh,
                                                 Advocates.
                                                 versus
                                DENTAL COUNCIL OF INDIA AND ORS.               .....Respondents
                                                 Through: Mr. T. Singhdev, Mr. Tanishq
                                                 Srivastava, Mr. Bhanu Gulati, Ms. Yamini Singh
                                                 and Mr. Sourabh Kumar, Advocates for R-1/DCI.
                          18
                          +     W.P.(C) 2574/2019 & CM APPL. 11983/2019
                                SOHELSHAH AKHILSHAH PATHAN AND ANR. .....Petitioner
                                                 Through: Mr. Siddharth R Gupta, Mr. Mrigank
                                                 Prabhakar, Mr. Aman Agarwal, Mr. Uddaish
                                                 Palya, Mr. Surbhi Saxena and Ms. Astha Singh,
                                                 Advocates.
                                                versus
                                    DENTAL COUNCIL OF INDIA AND ORS                                                 .....Respondents


                          W.P.(C) 2114/2019 & connected matters                                                             Page 1 of 2




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/12/2025 at 20:40:29
                                                                   Through: Mr. T. Singhdev, Mr. Tanishq
                                                                  Srivastava, Mr. Bhanu Gulati, Ms. Yamini Singh
                                                                  and Mr. Sourabh Kumar, Advocates for R-1/DCI.
                          19
                          +         W.P.(C) 3923/2019
                                    MUKKA NILESH                                   .....Petitioner
                                                     Through: Mr. Siddharth R Gupta, Mr. Mrigank
                                                     Prabhakar, Mr. Aman Agarwal, Mr. Uddaish
                                                     Palya, Mr. Surbhi Saxena and Ms. Astha Singh,
                                                     Advocates.
                                                     versus
                                    DENTAL COUNCIL OF INDIA AND ORS.               .....Respondents
                                                     Through: Mr. T. Singhdev, Mr. Tanishq
                                                     Srivastava, Mr. Bhanu Gulati, Ms. Yamini Singh
                                                     and Mr. Sourabh Kumar, Advocates for R-1/DCI.

                                    CORAM:
                                    HON'BLE MS. JUSTICE JYOTI SINGH
                                                                  ORDER
                          %                                       08.12.2025

                          1.        Rule.
                          2.        List in due course.

3. Interim orders are made absolute.

JYOTI SINGH, J DECEMBER 8, 2025/AK W.P.(C) 2114/2019 & connected matters Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/12/2025 at 20:40:29