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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of West Bengal - Subsection

Section 77(5) in Kolkata Municipal Corporation Building Rules, 2009

(5)Notwithstanding anything contained in sub-rules (1), (2), (3) or (4), if the site abuts on a street or means of access-which is less than 3.5 m., parking space may not be insisted upon.