Delhi High Court - Orders
M Tech Developers Pvt. Ltd vs National Faceless Assessment Centre, ... on 8 April, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15567/2022
M TECH DEVELOPERS PVT. LTD. ..... Petitioner
Through: Mr. Rohit Tiwari, Ms. Tanya,
Ms. Shivani, Mr. Shobhit
Tiwari and Mr. Jaind Kumar
Jaiswal, Advs.
versus
NATIONAL FACELESS ASSESSMENT CENTRE, DELHI &
ANR. ..... Respondents
Through: Mr. Abhishek Maratha, Sr.SC
with Mr. Parth Semwal, Ms.
Nupur Sharma, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 08.04.2024
1. Arguments heard.
2. Judgment stands reserved.
YASHWANT VARMA, J.
PURUSHAINDRA KUMAR KAURAV, J.
APRIL 08, 2024/p This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2024 at 22:08:00