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Delhi High Court - Orders

M Tech Developers Pvt. Ltd vs National Faceless Assessment Centre, ... on 8 April, 2024

Author: Yashwant Varma

Bench: Yashwant Varma, Purushaindra Kumar Kaurav

                             $~47
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 15567/2022
                                       M TECH DEVELOPERS PVT. LTD.                                                         ..... Petitioner
                                                                            Through:                 Mr. Rohit Tiwari, Ms. Tanya,
                                                                                                     Ms. Shivani, Mr. Shobhit
                                                                                                     Tiwari and Mr. Jaind Kumar
                                                                                                     Jaiswal, Advs.
                                                                            versus

                                       NATIONAL FACELESS ASSESSMENT CENTRE, DELHI &
                                       ANR.                               ..... Respondents
                                                    Through: Mr. Abhishek Maratha, Sr.SC
                                                             with Mr. Parth Semwal, Ms.
                                                             Nupur Sharma, Advs.


                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
                                       KAURAV
                                                    ORDER

% 08.04.2024

1. Arguments heard.

2. Judgment stands reserved.

YASHWANT VARMA, J.

PURUSHAINDRA KUMAR KAURAV, J.

APRIL 08, 2024/p This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2024 at 22:08:00